PANKAJ NAQVI,KRISHNA PRATAP SINGH

199 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

199

Dismiss other than merit(DD/Non Prosec./Abated)	71
Dismissed on merits	66
Disposed off/Decided on merits	53
Allowed/Partly Allowed on merits	9

VIBHASH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-12-07)
RAJ KUMAR PRAJAPATI v. STATE OF U.P. — Allahabad High Court (2018-11-19)
JYOTI SARASWAT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-19)
ANUJ AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-19)
DINESH YADAV AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-19)
NEERA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-19)
HARISH CHANDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-19)
VIRENDRA v. STATE OF U.P. — Allahabad High Court (2018-11-16)
PETER CELESTINE KACHHAP v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-16)
SAHID AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-14)