PANKAJ NAQVI,JAYANT BANERJI

43 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	36
Disposed off/Decided on merits	6
Dismiss other than merit(DD/Non Prosec./Abated)	1

KULDEEP BAJPAI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-04)
Chhotu Kumar Singh v. State of U.P. AND 2 ORS — Allahabad High Court (2021-06-04)
Durgacharan v. State of U.P. AND 3 ORS. — Allahabad High Court (2021-06-04)
UGRASEN VERMA v. State of U.P. AND 3 ORS. — Allahabad High Court (2021-06-04)
BHOJAI AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-04)
SMT. NAZROON AND ANR v. State of U.P. AND 2 ORS — Allahabad High Court (2021-06-04)
SMT. MANEESHA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-04)
ASHU AND 3 ORS. v. State of U.P. AND ORS — Allahabad High Court (2021-06-04)
Mukesh Tiwari v. State of U.P. AND 2 ORS. — Allahabad High Court (2021-06-04)
SUDHANSHU DUBEY AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-04)