PANKAJ NAQVI,. GAUTAM CHOWDHARY

21 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	15
Disposed off/Decided on merits	5
Allowed/Partly Allowed on merits	1

AZHRA BAE v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-01-04)
PRAKASH AND 14 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-04)
AJAY PAL TUSHIR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-01-04)
SMT. YASMEEN BEGUM v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-01-04)
RAYEESH AHMAD SAIFI v. UTTAR PRADESH POWER CORPORATION UTTAR PRADESH LUCKNOW AND 6 OTHERS — Allahabad High Court (2021-01-04)
RAMESH CHANDRA PANDEY v. HINDUSTAN PETROLEUM CORPORATION AND 2 OTHERS — Allahabad High Court (2021-01-04)
GULSHAN BEGAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-04)
INDU DEVI v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2021-01-04)
SHAHID ALI KHAN v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-01-04)
OM PRAKASH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-04)