LexPANKAJ NAQVI,DEEPAK VERMA
159 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 159 |
Disposal nature
| Disposed off/Decided on merits | 79 |
| Dismissed on merits | 79 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- SMT. TARA DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- WASEEM AHMAD AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- SUNIL GROVER AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- SANJAY v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2020-07-10)
- VIKAS @ VIKKI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- RAMAYAN PRAJAPATI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- IMRAN AND ANOTHER v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2020-07-10)
- CHANDNI TIWARI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- DINESH KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- KRISHNA PAL YADAV v. STATE OFU.P. AND 4 ORS — Allahabad High Court (2020-07-10)