PANKAJ NAQVI,AJIT SINGH

21 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

Dismissed on merits	10
Disposed off/Decided on merits	8
Dismiss other than merit(DD/Non Prosec./Abated)	3

AKASH PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-03)
SHIVANK @ NOTI AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
SALEEM AND 8 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
MOHD. ANAS AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
SUDHIR SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
NAFEES HAIDAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
MEWA LAL KUSHWAHA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
SUMEDHA AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-03)
VIKASH KUMAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
BHIMSEN v. STATE OF U.P. — Allahabad High Court (2019-12-03)