LexPANKAJ NAQVI
2,343 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2343 |
Disposal nature
| Disposed off/Decided on merits | 1053 |
| Dismissed on merits | 715 |
| Allowed/Partly Allowed on merits | 458 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 117 |
Recent judgments
- JHANKARI LAL v. State of U.P. — Allahabad High Court (2021-03-25)
- SANGRAM SINGH v. State of U.P. — Allahabad High Court (2021-03-19)
- ANIL YADAV v. State of U.P. — Allahabad High Court (2021-03-19)
- ABHISHEKH @ BUNTY v. State of U.P. — Allahabad High Court (2021-02-05)
- VIMLESH v. O.N. SINGH THE V.C. K.D.A. AND ANOTHER — Allahabad High Court (2021-02-04)
- ASHISH SHARMA @ KALLU v. State of U.P. — Allahabad High Court (2021-01-29)
- ROHIT TIWARI v. State of U.P. AND ANOTHER — Allahabad High Court (2021-01-22)
- GOPAL OJHA v. State of U.P. — Allahabad High Court (2021-01-22)
- SURAJ @ KATTAN v. State of U.P. — Allahabad High Court (2021-01-12)
- BUDDHRAJ SINGH v. State of U.P. — Allahabad High Court (2021-01-06)