PANKAJ MITHAL,YASHWANT VARMA

48 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Dismissed on merits	33
Disposed off/Decided on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	1

RAJ KUMAR AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-06-19)
LAL CHANDRA CHAUDHARY v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2020-06-19)
SMT. SHAKUNTALA DEVI v. State of U.P. AND 10 OTHERS — Allahabad High Court (2020-06-18)
RAM SAMARE RAJPUT v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-06-18)
MAHENDRA SINGH @ BRAJESH KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-18)
MOHSIN KHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-18)
ASHISH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-18)
RAO RAFEY KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-18)
PRACHEEN KUTUB KHANA SABJI MANDI FUTKAR VIKRETA WELFARE ASSOCIATION AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-18)
MOHD. HASIM v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-06-18)