PANKAJ MITHAL,. Y. K. SRIVASTAVA

330 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

330

Dismissed on merits	200
Disposed off/Decided on merits	106
Dismiss other than merit(DD/Non Prosec./Abated)	23
Allowed/Partly Allowed on merits	1

MASOOD ALI KHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-09-03)
CHANDRA PRKASH MISHRA AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-09-03)
AMAR NATH MISHRA v. GOVERNMENT OF INDIA AND 6 OTHERS — Allahabad High Court (2020-09-03)
State of U.P. THROUGH THE PRINCIPAL SECRETARY AND 2 OTHERS v. ASHOK KUMAR SRIVASTAVA AND 2 OTHERS — Allahabad High Court (2020-07-31)
RANA PRATAP SINGH v. State of U.P. THROUGH SECRETARY,DEPARTMENT OF EDUCATION(SECONDARY) AND 5 OTHERS — Allahabad High Court (2020-07-31)
C0MMITTEE OF MANAGEMENT, LALA INDRA PRAKASH JANTA INTER COLLEGE THROUGH ITS MANAGER v. U.P. SECONDARY EDUCATION SERVICE SELECTION BOARD THROUGH ITS SECRETARY AND 3 OTHERS — Allahabad High Court (2020-07-31)
COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE THROUGH ITS MANAGER, SHRI MAHESH CHAND v. State of U.P. THROUGH ITS SECRETARY, MINISTRY OF SECONDARY EDUCATION AND 3 OTHERS — Allahabad High Court (2020-07-31)
(SMT.) KARMAWATI BARANWAL v. State of U.P. THROUGH PRINCIPAL SECRETARY, MEDICAL HEALTH SERVICES AND FAMILY WELFARE AND 3 OTHERS — Allahabad High Court (2020-07-30)
PRABHAT SHARMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-30)
GURU PRASAD v. State of U.P. THROUGH SECRETARY FOOD AND CIVIL SUPPLIES AND 4 OTHERS — Allahabad High Court (2020-07-30)