PANKAJ MITHAL, . WASIM SADIQ NARGAL

53 recorded High Court judgment(s) · 2022–2022

Courts

High Court of J&K and Ladakh

Disposed Off	37
Dismised	13
DISMISSED FOR NON PROSECUTION	3

STATE OF J AND K THROUGH PR.SECY. TO GOVT AND ORS. (HOME DEPARTMENT) v. TANVEER GUL — High Court of J&K and Ladakh (2022-10-10)
UNION TERRITORY OF J AND K AND ANR. (BOARD OF PROFESSIONAL ENTRANCE EXAMINATION) v. DR. BHAT AB. UBRAN BIN AFTAB AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-09-13)
B. V. R. SUBRAHMANYAM AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) v. WASEEM QURESHI — High Court of J&K and Ladakh (2022-08-26)
REYAZ AHMAD MIR AND OTHERS v. STATE OF JK AND OTHERS. (REVENUE DEPTT) — High Court of J&K and Ladakh (2022-08-26)
ABDUL RASHID ALLAIEE AND ORS. v. UNION OF INDIA AND ORS. (RURAL DEVELOPMENT) — High Court of J&K and Ladakh (2022-08-25)
ABDUL RASHID WANI v. STATE OF JK AND OTHERS. (FOREST DEPTT) — High Court of J&K and Ladakh (2022-08-25)
ABDUL RASHID HAJAM v. STATE AND OTHERS (P. W. D.) — High Court of J&K and Ladakh (2022-08-25)
IRSHAD AHMAD PARRAY v. UNION TERRITORY OF J AND K AND ANR. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-08-25)
TARIQ AHMAD BHAT v. UNION TERRITORY OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-08-25)
UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) v. HILAL AHMAD RATHER — High Court of J&K and Ladakh (2022-08-24)