PANKAJ MITHAL,VIVEK VARMA

22 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• SMT. RADHA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
• NAYYAR ALAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-05)
• SMT. SUSHILA DEVI v. State of U.P. AND 02 OTHERS — Allahabad High Court (2019-12-05)
• DHARMENDRA SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-05)
• INDRAMANI SHUKLA @ INDRAMANI v. State of U.P. AND 05 OTHERS — Allahabad High Court (2019-12-05)
• ABHISHEK KUMAR YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-12-05)
• BHIKHARI LAL v. State of U.P. AND 02 OTHERS — Allahabad High Court (2019-12-05)
• SHIV NARENDRA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
• M/S KALI CHARAN PANDEY AND CO. v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2019-12-05)
• Smt MALAKA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-12-05)