PANKAJ MITHAL,VIVEK AGARWAL

131 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

131

Disposed off/Decided on merits	85
Dismissed on merits	31
Dismiss other than merit(DD/Non Prosec./Abated)	8
Allowed/Partly Allowed on merits	7

RAJENRA KUMAR DUBEY v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2019-11-07)
SHWETA CHOWDHERY v. U.P PUBLIC SERVICE COMMISSION, 10 KASTURBA GANDHI MARG AND ANOTHER — Allahabad High Court (2019-11-07)
SONALI SONI v. U.P. PUBLIC SERVICE COMMISSION, 10, KASTURBA GANDHI MARG, AND ANOTHER — Allahabad High Court (2019-11-07)
NARESH KUMAR SAHU v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-11-07)
OM BRICK KILNS AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-07)
SHIV DHAKAR TIWARI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-11-07)
SHALENDRA KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-07)
VEER SINGH KUSHWAHA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-07)
TARA CHANDRA SAHU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-07)
MRIDUL KUMAR SONKAR AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-11-07)