PANKAJ MITHAL,VIPIN CHANDRA DIXIT

383 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

383

Disposed off/Decided on merits	208
Dismissed on merits	130
Allowed/Partly Allowed on merits	26
Dismiss other than merit(DD/Non Prosec./Abated)	19

SUPERTECH LIMITED v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2020-05-28)
M/S MARUTI EDUCATIONAL TRUST v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-28)
MEDHANSHU TRIPATHI v. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY and 2 ORS. — Allahabad High Court (2020-05-28)
M/S TYAG BUILDSAPCE PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-28)
M/S HPS IT SOLUTION PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-28)
RESIDENTS PLOT OWNERS SOCIAL WELFARE ASSOCIATION REGD v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2020-05-28)
M/S AJNARA INDIA LTD. THRU. ITS.AUTHORIZED SIGNATORY v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2020-05-28)
M/S SDS INFRACON PVT. LTD. and ANOTHER v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2020-05-28)
G.L BAJAJ EDUCATIONAL TRUST v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-28)
BALRAJ SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2020-05-28)