PANKAJ MITHAL, . VINOD CHATTERJI KOUL

132 recorded High Court judgment(s) · 2021–2022

Courts

High Court of J&K and Ladakh

132

Disposed Off	75
Dismised	30
DISMISSED FOR NON PROSECUTION	17
Disposed Off as Withdrawn	5
Dismissed as Infractuous	5

MOHAMMAD AKBAR BHAT v. NATIONAL INSURANCE COMPANY LIMITED AND ANR. — High Court of J&K and Ladakh (2022-09-16)
ABDUL AHAD SHERA AND ORS. v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-09-16)
HUMAIRA YOUSUF SHAWL AND OTHERS v. HILAL AHMAD BHAT — High Court of J&K and Ladakh (2021-10-29)
UNION OF INDIA v. ISHA CHEMICALS AND MICRO NUTRIENTS AND ORS. — High Court of J&K and Ladakh (2021-10-29)
KHALIQ AND OTHERS v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2021-10-29)
MUSHTAQ AHMAD LONE AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2021-10-29)
MOHAMMAD IBRAHIM SHEIKH v. J AND K LAKES AND WATERWAYS DEVELOPMENT AUTHORITY AND ORS. — High Court of J&K and Ladakh (2021-10-29)
MOHAMMAD AMIN SHAH v. ABDUL HAMID SHEIKH AND ORS — High Court of J&K and Ladakh (2021-10-29)
M/S SHABIR AHMAD v. GOVERNMENT OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2021-10-29)
M/S KASHMIR FABRIC INDUSTRIES v. INCOME TAX APPELATE TRIBUNAL AND ANOTHER — High Court of J&K and Ladakh (2021-10-28)