PANKAJ MITHAL,SHUBHA MEHTA

171 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• GANESH SINGH S/O DEVI SINGH v. UNION OF INDIA — Rajasthan High Court (2024-12-20)
• SANJAY ARYA S/O SH. RAM KISHAN ALIAS KISHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-05)
• SHYAM BIHARI CHOUDHARY S/O SHRI CHHAGAN LAL CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-25)
• VISHRAM GURJAR S/O RAMNARAYAN GURJAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-11-06)
• RAHUL S/O RAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-06)
• JAIPUR VIDYUT VITRAN NIGAM LIMITED v. ANANT KASLIWAL S/O SHRI RAM CHANDRA KASLIWAL — Rajasthan High Court (2024-05-07)
• SHAKUNTALA SHARMA W/O SHRI RAVIKANT SHARMA D/O SHRI LALA RAM SHARMA v. JAIPUR VIDYUT VITARAN NIGAM LTD. — Rajasthan High Court (2024-05-07)
• M/S CONTINENTAL ENGINES PVT. LTD. v. UNION OF INDIA — Rajasthan High Court (2024-04-29)
• REKHA PATEL W/O SHRI DASRATH PATEL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-04-22)
• SOMANSHU CHAUHAN SON OF SHRI GOWARDHAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-04-22)