LexPANKAJ MITHAL,SAURABH SHYAM SHAMSHERY
22 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Dismissed on merits | 13 |
| Disposed off/Decided on merits | 7 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
Recent judgments
- RAJU RAJPUT AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-01)
- MUKESH GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-01)
- NAAZRIN AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-07-01)
- SBI GENERAL INSURANCE COMPANY v. INSURANCE OMBUDSMAN AND ANOTHER — Allahabad High Court (2019-07-01)
- M/S. S.B. ENTERPRISES v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-07-01)
- ANKUR JAIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-01)
- VINOD KUMAR YADAV v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-07-01)
- M/S PIPLIYA MISHAR KISAN SEVA KENDRA KAMRI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-01)
- JAGDISH PRASAD v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-07-01)
- SUMAN LATA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-07-01)