PANKAJ MITHAL,SAUMITRA DAYAL SINGH

279 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

279

Dismissed on merits	165
Disposed off/Decided on merits	59
Allowed/Partly Allowed on merits	42
Dismiss other than merit(DD/Non Prosec./Abated)	13

ASHOK KUMAR AND 26 ORS v. State of U.P. AND 2 ORS — Allahabad High Court (2019-04-12)
LAL CHAND KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
VIJAY KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-04-05)
SHIV KUMAR PANKHA AND ANOTHER v. HONERABLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER — Allahabad High Court (2019-04-05)
OM PRAKASH SINGH AND 2 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-04-05)
BECHURAM v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-04-05)
SHAH ABDUL MALIK AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
SAKEENA v. PRESCRIBED AUTHORITY/ SUB DIVISIONAL MAGISTRATE AND 5 OTHERS — Allahabad High Court (2019-04-05)
ANWAR JAHAN AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-04-05)
JITENDRA KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)