PANKAJ MITHAL,SARAL SRIVASTAVA

1,805 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

1805

Disposed off/Decided on merits	810
Dismissed on merits	676
Allowed/Partly Allowed on merits	191
Dismiss other than merit(DD/Non Prosec./Abated)	125
Reference Disposed off	2
Cases not falling above	1

BASANT v. UNION OF INDIA THRU GENERAL MANAGER NORTH EASTERN AND OTHERS — Allahabad High Court (2020-02-12)
F.H. MEDICAL COLLEGE and ANOTHER v. UNION OF INDIA THRU ITS SECY. and 2 OTHERS — Allahabad High Court (2020-01-22)
M/S HUSAIN STONE CRUSHER AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-22)
PARVEZ KHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-22)
ISRAR AHMAD v. PACHIMANCHAL VIDHUT VITRAN NIGUM AND 2 OTHERS — Allahabad High Court (2019-10-17)
SHRI RAM SHARMA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-10-17)
M/S T.G.B. REALTY PVT. LTD. v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-10-17)
KANPUR DUGDH UTPADAK SAHKARI SANGH LTD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-10-17)
MUKESH KUMAR v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2019-10-17)
SUCHIT BAJPAI AND ANOTHER v. U.P. PUBLIC SERVICE COMMISSION AND ANOTHER — Allahabad High Court (2019-10-17)