PANKAJ MITHAL, . SANJAY DHAR

224 recorded High Court judgment(s) · 2020–2022

Courts

High Court of J&K and Ladakh

224

Disposed Off	131
Dismised	75
DISMISSED FOR NON PROSECUTION	10
Disposed Off as Withdrawn	6
Transferred CAT JAMMU	1
Dismissed as Infractuous	1

BASHIR AHMAD WANI v. UNION TERRITORY OF J AND K AND ORS.(REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-08-05)
MIR BEHJAT UN NAZIR v. SHAHZADA MUSHARIB AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-08-05)
ABDUL RASHID MALIK v. UNION TERRITORY OF J AND K AND ORS. (FOOD AND SUPPLIES DEPARTMENT) — High Court of J&K and Ladakh (2022-07-22)
HALEEMA AND ORS. v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-04-15)
ARSHAD NAZIR AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-04-15)
ZAHID SNOBER AND ANOTHER v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-04-15)
VILLAGERS OF KANLI BAGH BARAMULLA THROUGH JAGJIT SINGH v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-02-15)
VILLAGERS OF KANLIBAGH, BARAMULLA THROUGH JALAL UD DIN SHEIKH v. SHAHID ANAYATULLAH AND ORS — High Court of J&K and Ladakh (2022-02-15)
ZAHID SNOBER AND ANOTHER v. STATE OF JK AND OTHERS (REVENUE) — High Court of J&K and Ladakh (2022-01-28)
COURT ON ITS OWN MOTION v. STATE AND OTHERS (AIRPORTS AUTHORITY) — High Court of J&K and Ladakh (2021-10-20)