PANKAJ MITHAL,SANDEEP MEHTA
38 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 38 |
Disposal nature
| DISPOSED OF | 23 |
| DISMISSED | 15 |
Recent judgments
- DHANNA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-11-23)
- M/S CHAUDHARY ENTERPRISES v. ASSISTANT COMMERCIAL TAXES OFFICER — Rajasthan High Court (2022-10-19)
- BHANWAR SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
- STATE OF RAJASTHAN v. KRISHNA GOPAL BOHRA — Rajasthan High Court (2022-10-19)
- CHANDRA SHEKHAR MEWARA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
- STATE OF RAJASTHAN v. AKASHDEEP MORYA — Rajasthan High Court (2022-10-19)
- VISHAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
- ARHAM MARBLES AT KELWA v. CENTRAL BOARD OF EXCISE AND CUSTOMS — Rajasthan High Court (2022-10-19)
- RAMNARAYAN CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
- TIRUPATI CONSTRUCTION COMPANY v. INCOME TAX OFFICE — Rajasthan High Court (2022-10-19)
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