PANKAJ MITHAL,SAMEER JAIN

23 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• RAJASTHAN STATE COOPERATIVE DIARY FEDERATION LTD. v. M/S YASH STRIPS PRIVATE LTD. — Rajasthan High Court (2023-01-27)
• RAJASTHAN STATE COOPERATIVE DIARY FEDERATION LTD. v. M/S YASH STRIPS PRIVATE LTD — Rajasthan High Court (2023-01-27)
• PRADEEP JAIN PROPRIETOR v. AJMER DEVELOPMENT AUTHORITY, — Rajasthan High Court (2023-01-20)
• MS NARMADA TRANSMISSION PVT LTD v. RAJ RAJ VIDYUT PRASAN NIGAM ORS — Rajasthan High Court (2022-12-14)
• AJMER VIDYUT VITRAN NIGAM LTD. v. M/S ANAMIKA CONDUCTORS LTD. — Rajasthan High Court (2022-12-14)
• SUPERINTENDING ENGINEER MM v. M/S ELEKTROLITES POWER PVT LTD — Rajasthan High Court (2022-12-14)
• AJMER VIDYUT VITARAN NIGAM LTD. v. M/S RAJASTHAN ELECHEM PVT. LTD. — Rajasthan High Court (2022-12-14)
• MS NARMADA TRANSMISSION PVT LTD v. RAJ RAJYA VIDYUT PRA NIGAM LTDN AND ANR — Rajasthan High Court (2022-12-14)
• SUPERINTENDING ENGINEER (MM), AJMER v. M/S ELEKTROLITES (POWER) PVT LTD — Rajasthan High Court (2022-12-14)
• SHRWAN GURJAR S/O DEVKARAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-11-09)