LexPANKAJ MITHAL,ROHIT RANJAN AGARWAL
225 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 225 |
Disposal nature
| Dismissed on merits | 128 |
| Disposed off/Decided on merits | 65 |
| Allowed/Partly Allowed on merits | 22 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
| Reference Disposed off | 1 |
Recent judgments
- M/S VIJENDRA SINGH v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-08-21)
- M/S DELHI INTERNATIONAL INFOTECH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-08-21)
- SANDEEP JAIN v. GHAZIABAD AUTHORITY AUTHORITY AND ANOTHER — Allahabad High Court (2020-08-20)
- AMIT JAIN v. GHAZIABAD DEVELOMENT AUTHORTY AND ANOTHER — Allahabad High Court (2020-08-20)
- M/S AKA LOGISTIC PRIVATE LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-20)
- VINEET JAIN v. GHAZIABAD DEVELOPMENT AUTHORITY AND 2 OTHERS — Allahabad High Court (2020-08-20)
- M/S AKA LOGISTIC PRIVATE LIMITED v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-08-20)
- INDU SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-08-19)
- ZILA SAHAKARI MACHHALI YOJANA SAMITI LTD. AND OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-08-18)
- SUDHANSHU VACHASPATI TRIPATHI v. UNION OF INDIA AND OTHERS — Allahabad High Court (2019-05-30)