LexPANKAJ MITHAL,REKHA BORANA
75 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 75 |
Disposal nature
| DISPOSED OF | 45 |
| DISMISSED | 21 |
| ALLOWED | 4 |
| WITHDRAWN | 4 |
| DISPOSED BY NONPV | 1 |
Recent judgments
- MICRO MARBLES PRIVATE LIMITED v. INCOME TAX OFFICER WARD-1 — Rajasthan High Court (2023-01-04)
- MICRO MARBLES PRIVATE LIMITED v. INCOME TAX OFFICER WARD-1 — Rajasthan High Court (2023-01-04)
- MICRO MARBLES PRIVATE LIMITED v. INCOAME TAX OFFICER WARD-1 — Rajasthan High Court (2023-01-04)
- MICRO MARBLEX PRIVATE LIMITED v. INCOME TAX OFFICER WARD-1 — Rajasthan High Court (2023-01-04)
- MICRO MARBLEX PRIVATE LIMITED v. INCOME TAX OFFICER WARD-1 — Rajasthan High Court (2023-01-04)
- KISHAN LAL GEHLOT v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-19)
- VINOD KUMARI D/O JAGDISH SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-14)
- MAMTA JAT v. RAJNI — Rajasthan High Court (2022-12-14)
- STATE OF RAJASTHAN v. KHIRAJ — Rajasthan High Court (2022-12-14)
- STATE OF RAJASTHAN v. BHANUPRIYA JAT — Rajasthan High Court (2022-12-14)