PANKAJ MITHAL,RAJIV JOSHI
150 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 150 |
Disposal nature
| Dismissed on merits | 77 |
| Disposed off/Decided on merits | 33 |
| Allowed/Partly Allowed on merits | 22 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 17 |
| Transf/Returned for presentation to other court | 1 |
Recent judgments
- SMT. SAROJ SINGH v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2018-10-27)
- SMT. NISHA @ VIBHA SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-10-26)
- SAURAJ SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
- VIJAY KUMAR ANIL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
- VRINDAVAN TEX FAB v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
- VIJAY INDUSTRIES v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
- ISLAMUDDIN Ansari v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
- MANOJ KUMAR PANDEY AND 5 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-10-25)
- LAKHAN SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-10-24)
- ARPIT AGRAWAL v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-10-22)
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