PANKAJ MITHAL, . PUNEET GUPTA

40 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MOHAMMAD ISMAIL BEIGH v. COMMISSIONER AND ORS. (SRINAGAR MUNICIPAL CORPORATION) — High Court of J&K and Ladakh (2022-09-16)
• JAHANGIR AHMAD BHAT v. GOVERNMENT OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-09-16)
• ASGHAR HUSSAIN AND ORS. v. DISTRICT AND SESSIONS JUDGE, KARGIL AND ORS. (LAHDC) — High Court of J&K and Ladakh (2022-09-16)
• M/S NEW KASHMIR FRUIT CENTRE v. AUTHORISED OFFICER, IMPAIRED ASSETS PORTFOLIO AND ORS. (J AND K BANK LIMITED) — High Court of J&K and Ladakh (2022-09-16)
• ALI MOHAMMAD SHEIKH AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (FOREST DEPARTMENT) — High Court of J&K and Ladakh (2022-09-16)
• MOHAMMAD JABBAR WANI v. UNION TERRITORY OF J AND K AND ORS. (PUBLIC HEALTH ENGINEERING DEPARTMENT) — High Court of J&K and Ladakh (2022-09-15)
• J AND K COOPERATIVE UNION LIMITED v. UNION OF INDIA AND ORS. (DEFENCE) — High Court of J&K and Ladakh (2022-09-15)
• SAJAD AHMAD CHISTI AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-09-15)
• IQRA GULZAR v. UNION TERRITORY OF J AND K AND ORS. (FOOD AND SUPPLIES DEPARTMENT) — High Court of J&K and Ladakh (2022-09-15)
• FAROOQ AHMAD MIR v. STATE OF JK AND ORS (R and B) — High Court of J&K and Ladakh (2022-09-15)