LexPANKAJ MITHAL,PRAKASH PADIA
528 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 528 |
Disposal nature
| Disposed off/Decided on merits | 297 |
| Dismissed on merits | 170 |
| Allowed/Partly Allowed on merits | 32 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 28 |
| Reference Disposed off | 1 |
Recent judgments
- RANJEET AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-09-13)
- YASPAL AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-09-13)
- RAJEEV AND OTHERS v. STATE OF U.P.AND OTHERS — Allahabad High Court (2019-09-13)
- BHULEY v. STATE OF U.P. THRU CHIEF SECY. AND 3 OTHERS — Allahabad High Court (2019-09-13)
- RAKESH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-09-13)
- JASMAL SINGH and 5 OTHERS v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2019-09-13)
- RAJE and ANOTHER v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2019-09-13)
- RAVINDRA KUMAR AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-09-13)
- RAM PRASAD AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-09-13)
- RAM RATAN AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-09-13)