LexPANKAJ MITHAL,PRADEEP KUMAR SRIVASTAVA
275 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 275 |
Disposal nature
| Disposed off/Decided on merits | 182 |
| Dismissed on merits | 77 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
| Allowed/Partly Allowed on merits | 4 |
| Reference Disposed off | 3 |
Recent judgments
- ARVIND SINGH v. STATE OF U.P. — Allahabad High Court (2020-05-28)
- MUMTAJ AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-05-11)
- SALEEM KHAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-07)
- RAM CHARAN and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-04-23)
- DHARNA GARG v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-04-20)
- JASBIR MAAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-04-17)
- SHRI RAKESH AGARWAL v. STATE OF U.P. AND OTHERS — Allahabad High Court (2020-04-16)
- SMT. ANITA AGARWAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
- RAGHUDEV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
- SATYAPAL ALIAS SATPAL AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-03-17)