PANKAJ MITHAL,PIYUSH AGRAWAL

81 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	54
Dismissed on merits	22
Dismiss other than merit(DD/Non Prosec./Abated)	5

DEEPTI AGRAWAL v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND 2 OTHERS — Allahabad High Court (2020-06-12)
KAPIL SHARMA v. PASCHIMANCHAL VIDYUT VITRAN NIGAM AND 2 OTHERS — Allahabad High Court (2020-06-12)
INDRA JEET VERMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-12)
M/S SHIV TRADERS v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2020-06-12)
AMIT KUMAR v. PASCHIMANCHAL VIDYUT VITRAN NIGAM AND 2 OTHERS — Allahabad High Court (2020-06-12)
RAVINDRA BALKRISHNA KANHERE v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-12)
DEEPAK GARG v. AANCHAL — Allahabad High Court (2020-06-12)
DEVANSHU SHUKLA v. SMT. GUDIA — Allahabad High Court (2020-06-12)
SOMNATH BHANDARI v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD AND 2 OTHERS — Allahabad High Court (2020-06-12)
VIVEK GUPTA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-11)