LexPANKAJ MITHAL,PANKAJ BHATIA
222 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 222 |
Disposal nature
| Disposed off/Decided on merits | 151 |
| Dismissed on merits | 47 |
| Allowed/Partly Allowed on merits | 15 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
Recent judgments
- RIMJHIM ISPAT LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-03-15)
- JUHI ALLOYS LIMITED v. State of U.P. AND 04 OTHERS — Allahabad High Court (2019-03-15)
- L.D. GOYAL STEELS PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-15)
- M/S PANKAJ ADVERTISING PROP. THROUGH ITS PROP. v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2019-02-08)
- RAMESH CHANDRA GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-20)
- SUSHILA RANI GUPTA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-12-20)
- AMAR @ AMAR HALWAI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-20)
- RAMESH CHANDRA PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-20)
- RATNA DEVI MISHRA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-12-20)
- RAMESH CHANDRA YADAV v. U.P STATE POWER CO. AND 3 OTHERS — Allahabad High Court (2018-12-20)