PANKAJ MITHAL,NEERAJ TIWARI

58 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	39
Disposed off/Decided on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	5

JADAWATI DEVI AND ANOTHER v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2018-08-24)
MAHANTH SHIV SHANKAR GIRI SARVRAHKAR SRI THAKUR JI RAM LAXMAN JANKI v. UNION OF INDIA AND 32 OTHERS — Allahabad High Court (2018-08-24)
FRIENDS RAILWAY SAHKARI AWAS SAMITI LTD. AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-08-24)
KIRAN UPADHYAY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-24)
JAMAL AND 10 OTHERS v. PRABHAGIYA VANADHIKARI SONEBHADRA AND 2 OTHERS — Allahabad High Court (2018-08-24)
DURGAWATI DEVI (WIDOW) v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-08-24)
BINDU DEVI AND 7 OTHERS v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2018-08-24)
M/S GAURSONS INDIA LTD. v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-08-24)
ANAND GIRI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-08-24)
DINESH SINGH v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2018-08-24)