PANKAJ MITHAL,MUKHTAR AHMAD

157 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

157

Disposed off/Decided on merits	70
Dismissed on merits	64
Dismiss other than merit(DD/Non Prosec./Abated)	19
Allowed/Partly Allowed on merits	4

ABBAS HUSAIN AND 6 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-09-26)
BABU ANSARI v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2018-09-26)
MARKENDEY PANDEY AND 61 OTHERS v. State of U.P. AND 03 OTHERS — Allahabad High Court (2018-09-26)
NANHEE DEVI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-26)
MOHD. ASIM AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-09-26)
TRIBHUWAN SINGH AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-26)
DEVENDRA PRATAP RAI AND 08 OTHERS v. State of U.P. AND 04 OTHERS — Allahabad High Court (2018-09-26)
ARVIND SINGH v. State of U.P. AND 03 OTHERS — Allahabad High Court (2018-09-26)
PIYUSH KUMAR SRIVASTAVA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-09-26)
RAM KUMAR AND 27 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-26)