PANKAJ MITHAL,JAYANT BANERJI

85 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	39
Disposed off/Decided on merits	39
Dismiss other than merit(DD/Non Prosec./Abated)	7

SMT. DHARMA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
BHAGWANT PRASAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-08)
AL NASIR EXPORT PRIVATE LIMITED v. STATE OF U. P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
SMT. QAMAR LAQA BEGUM AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-06-08)
M/S UJALA MARKETING AND 2 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-06-08)
JITENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
M/S PRATAP ENTERPRISES v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-06-08)
SABIR ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)
RAM MOORAT v. STATE OF U P AND 9 OTHERS — Allahabad High Court (2018-06-08)
CHHATRAPATI SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-08)