PANKAJ MITHAL, . JAVED IQBAL WANI

64 recorded High Court judgment(s) · 2021–2022

Courts

High Court of J&K and Ladakh

Disposed Off	38
Dismised	21
DISMISSED FOR NON PROSECUTION	3
Disposed Off as Withdrawn	1
Dismissed as Infractuous	1

AIJAZ AHMAD WAWA v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-08-30)
GHULAM AHMAD WANI AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (GENERAL ADMINISTRATION DEPARTMENT) — High Court of J&K and Ladakh (2022-07-28)
GHULAM NABI DAR v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-07-27)
LIYAKAT HUSSAIN BANIYA v. STATE OF J AND K AND ORS. (FINANCE DEPARTMENT) — High Court of J&K and Ladakh (2022-07-27)
KASHA NATH TICKOO AND OTHERS v. BHARAT BHUSHAN SURI — High Court of J&K and Ladakh (2022-07-27)
STATE OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) v. VIRENDER KOUL(SR. CITIZEN) — High Court of J&K and Ladakh (2022-07-27)
MUNEER AHMAD LONE AND ORS v. STATE OF JK AND ORS(ROADS AND BUILDING) — High Court of J&K and Ladakh (2022-07-27)
SYED YUNIS AND ORS. v. ATAL DULOO AND ANR. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-07-27)
MOHAMMAD SHAFI KHAN v. ZUBAIR AHMAD TELI AND ANR .(FOOD AND SUPPLIES DEPARTMENT) — High Court of J&K and Ladakh (2022-07-27)
STATE OF J AND K AND ORS. (SCHOOL EDUCATION DEPARTMENT) v. GULSHAN NAZIR — High Court of J&K and Ladakh (2022-07-26)