LexPANKAJ MITHAL,IRSHAD ALI
22 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Allowed/Partly Allowed on merits | 11 |
| Disposed off/Decided on merits | 7 |
| Dismissed on merits | 4 |
Recent judgments
- SUSHEEL KUMAR v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2017-12-22)
- DR. VIRENDRA KUSHWAHA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2017-12-22)
- DR. SANTOSH KUMAR BARMAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-22)
- SURENDRA PAL SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2017-12-22)
- DR. JAGDISH PRASAD v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2017-12-21)
- BHARAT SINGH AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)
- DR. KRISHNA KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)
- DR. AKHILESH KUMAR SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2017-12-13)
- KANTA PRASAD KANNAUJIYA v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2017-12-12)
- BANWARI LAL v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2017-12-11)