PANKAJ MITHAL,DINESH MEHTA

42 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• JAYANT KUMAR GHOSH v. UMA GHOSH — Rajasthan High Court (2023-07-14)
• ASG HOSPITAL PVT. LTD. v. ACIT/DCIT, CIRCLE-1, JODHPUR — Rajasthan High Court (2023-03-13)
• LAL BAHADUR SHAHSTRI B.SC NURSING SCHOOL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-16)
• HAGAMI LAL v. STATE BANK OF BIKANER AND JAIPUR AND ANR. — Rajasthan High Court (2022-12-09)
• GREEN MARBLE HOUSE PVT. LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-08)
• M/S. JYOTI MINERALS PVT. LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-08)
• M/S GOTAN LIMESTONE KHANIJ UDYOG PVT. LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-08)
• VIRENDRA TANWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-08)
• ABDUL HAQ v. STATE OF RAJASTHAN — Rajasthan High Court (2022-12-08)
• RAMESH PRAKASH MATHUR v. UNION OF INDIA — Rajasthan High Court (2022-12-08)