LexPANKAJ MITHAL,ASHOK KUMAR
68 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 68 |
Disposal nature
| Dismissed on merits | 30 |
| Disposed off/Decided on merits | 19 |
| Allowed/Partly Allowed on merits | 12 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
Recent judgments
- THE COMMISSIONER, CUSTOM(PREVENTIVE), LUCKNOW v. DEEPAK BAJAJ — Allahabad High Court (2018-12-19)
- THE COMMISSIONER, CUSTOMS(PREVENTIVE), LUCKNOW v. PREM KUMAR MANCHANDA — Allahabad High Court (2018-12-19)
- M/S SAYEED CORPORATION v. THE COMMISSIONER OF TRADE TAX U.P — Allahabad High Court (2018-12-14)
- M/S MAA MUNDESHWARI TRADERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-11-22)
- M/S RADICO KHAITAN LTD. AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
- ALIF TIMBER STORE v. State of U.P. AND ANOTHER — Allahabad High Court (2018-11-22)
- M/S INDIA GLYCOLS LIMITED v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2018-11-22)
- M/S TIMEXO FASTENERS INDIA PRIVATE LTD. AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
- MOHIT PETROCHEMICALS PVT. LIMITED v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-11-22)
- DEVENDRA BHARDWAJ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-19)