PANKAJ MITHAL,AJAY BHANOT

40 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	18
Dismissed on merits	16
Dismiss other than merit(DD/Non Prosec./Abated)	6

M/S JAISHREE HEALTH AND LIFE STYLE PVT. LIMITED AND 2 OTHERS v. AUTHORIZED OFFICER BANK OF BARODA AND ANOTHER — Allahabad High Court (2018-12-18)
SUBHASH YADAV AND ANOTHER v. DISTRICT MAGISTRATE, VARANASI AND 07 OTHERS — Allahabad High Court (2018-09-17)
KISHAN DEVI v. State of U.P. AND 04 OTHERS — Allahabad High Court (2018-09-17)
SHYAM SINGH CHAHAR v. State of U.P. AND 06 OTHERS — Allahabad High Court (2018-09-17)
NASIR KHAN v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-09-17)
BARKAT ALI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-09-17)
NAND LAL v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-09-17)
KAILASH CHANDRA GUPTA AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-17)
AMNA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-17)
PRAMOD KUMAR v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-09-17)