PANKAJ MITHAL

54 recorded High Court judgment(s) · 2014–2023

Courts

Allahabad High Court	32
Rajasthan High Court	22

Disposed off/Decided on merits	19
Dismissed on merits	7
DISMISSED	7
DISPOSED OF	6
ALLOWED	5
WITHDRAWN	4
Allowed/Partly Allowed on merits	3
Dismiss other than merit(DD/Non Prosec./Abated)	3

THE EXECUTIVE ENGINEER v. M/S SUBHASH INFRAENGINEERS PVT. LTD. — Rajasthan High Court (2023-01-12)
VIRENDRA KRISHANIA S/O SHRI SHIVRAM SINGH v. SHRI VIDHYADHAR SINGH — Rajasthan High Court (2023-01-06)
VIJAY ENTERPRISES v. FED BANK FINANCIAL SERVICES LTD. — Rajasthan High Court (2023-01-06)
RAMDEV SAHU SON OF SHRI KASTURMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-05)
SAPIENCE CONSULTANCY AND RESEARCH PRIVATE LIMITED v. PDCOR LIMITED — Rajasthan High Court (2022-12-22)
M/S MAHAVEER SINGH v. JAIPUR ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED — Rajasthan High Court (2022-12-22)
SOOD ASSOCIATES PVT LTD. v. THE ENGINEER IN CHIEF — Rajasthan High Court (2022-12-22)
M/S SHOOLIN FINANCE v. MR. RAHUL TALUKA S/O MR. DWARKA DAS TALUKA — Rajasthan High Court (2022-12-22)
M/S SHUBHAM TRADERS v. JAIPUR ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED — Rajasthan High Court (2022-12-22)
K.P. LAL (DECEASED) SON OF LATE DR. SATYA PRAKASH. v. OKAY PLUS BUILDERS LLP, — Rajasthan High Court (2022-12-22)