PANKAJ MITHAL

179 recorded High Court judgment(s) · 2021–2025

Courts

High Court of J&K and Ladakh

179

Disposed Off	115
Dismised	24
DISMISSED FOR NON PROSECUTION	17
Disposed Off as Withdrawn	13
Dismissed as Infractuous	7
Transferred CAT SRINAGAR	3

M/S ALLIED BUILDERS AND ENGINEERS PRIVATE LIMITED TH.ITS DIRECTORS v. JAMMU AND KASHMIR BANK LTD TH.ITS MD AND CEO AND ORS — High Court of J&K and Ladakh (2025-05-23)
GHULAM NABI MAGRAY (NABA MAGRAY) v. UNION TERRITORY OF J AND K AND ANR. (PUBLIC WORKS / ROADS AND BUILDINGS) — High Court of J&K and Ladakh (2025-03-14)
LAND OWNERS OF LAND SUTHSOO AND ORS v. STATE OF JAMMU AND KASHMIR AND ORS — High Court of J&K and Ladakh (2025-03-07)
VILLAGERS OF VILLAGE KHADERMUH PAMPORE THROUGH ABDUL MAJID MIR v. STATE OF JAMMU AND KASHMIR AND OTHERS (REVENUE) — High Court of J&K and Ladakh (2025-03-07)
M/S ALLIED BUILDERS AND ENGINEERS PRIVATE LIMITED v. JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2024-12-10)
UNION OF INDIA v. STATE TAX DEPARTMENT TH ITS COMMISSIONER — High Court of J&K and Ladakh (2024-12-03)
ABDUL RASHID BHAT AND ORS. v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2024-11-12)
LATEEF AHMAD KAKROO v. STATE OF J AND K AND ORS. (H COURT / REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2024-08-02)
IRAM LONE AND OTHERS v. UNION TERRITORY OF J AND K AND OTHERS. (PUBLIC WORKS DEPARTMENT) — High Court of J&K and Ladakh (2024-06-04)
M/S NOOR INDUSTRIAL PRODUCTS v. JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2024-05-20)