PANKAJ KUMAR JAISWAL,. Y. K. SRIVASTAVA

400 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

400

Dismiss other than merit(DD/Non Prosec./Abated)	189
Disposed off/Decided on merits	120
Dismissed on merits	81
(unspecified)	7
Allowed/Partly Allowed on merits	3

M/S ASHISH ENTERPRISES v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-15)
ALOK @ MANOJ TRIVEDI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-03-15)
M/S AMAR ASSOCIATES v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-03-15)
M/S MAA SHAKUMBHARI OVERSEAS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-15)
KAUSHALYA CHAUBEY v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-03-15)
M/S C L GUPTA AND SONS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-03-15)
M/S FRIENDS GROUP OF BUILDERS AND DEVELOPERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-03-15)
M/S MAHALAKSHMI STONE CRUSHING COMPANY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-15)
M/S DURGA STONE CRUSHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-15)
M/S MALLIKARJUN ASSOCIATES v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-03-15)