PANKAJ JAIN

13,027 recorded High Court judgment(s) · 2021–2026

Courts

Disposal nature

Recent judgments

• PARMOD KUMAR v. BALRAJ AND ANR — Punjab & Haryana High Court (2026-05-29)
• PURAN v. KAMLA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• JASBIR KAUR AND ORS v. DAVINDER SINGH AND ORS — Punjab & Haryana High Court (2026-05-29)
• PREM v. VIKRAM IAS AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• LIEUTENANT COLONEL SUNIL BALAWANT PAWAR v. LT. GENERAL PUSHPENDRA PAL SINGH AVSM SM — Punjab & Haryana High Court (2026-05-29)
• PUNJAB NATIONAL BANK v. SARTAJ AGRO FOODS — Punjab & Haryana High Court (2026-05-29)
• RAHUL v. VINOD NEHRA — Punjab & Haryana High Court (2026-05-29)
• PAWAN KUMAR AND OTHERS v. VINEET GARG, I.F.S AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• ( O&M) UOI v. SK UPADHAYA — Punjab & Haryana High Court (2026-05-29)
• THE ORIENTAL INSURANCE CO. LTD. v. UNION OF INDIA — Punjab & Haryana High Court (2026-05-29)