PANKAJ BHATIA,KSHITIJ SHAILENDRA

189 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

189

Disposed off/Decided on merits	158
Allowed/Partly Allowed on merits/Granted	18
Dismissed on merits/Rejected	5
DISMISSED AS INFRUCTUOUS	3
DISMISSED AS NOT PRESSED	3
DISMISSED AS WITHDRAWN	2

SALAHUDDEEN KHAN @ SALAHU v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 3 OTHERS — Allahabad High Court (2025-06-26)
RUKMANI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-26)
GOVIND SARAN SHARMA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2025-06-26)
RAM NIHORE CHAUDHARY @ RAM NIHOR AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-26)
AMAR SINGH MAURYA v. STATE OF U.P. THRU. SECY. HOME LKO AND OTHERS — Allahabad High Court (2025-06-26)
DINESH KUMAR YADAV AND 5 OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-26)
DINESH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND 3 OTHERS — Allahabad High Court (2025-06-26)
IQBAL AHMAD v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-06-26)
SHAYAMKALI v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-06-26)
RAM UGGAR @ RAMU v. STATE OF U.P. THRU. SECY. HOME LKO AND 3 OTHERS — Allahabad High Court (2025-06-26)