PANKAJ BHATIA

35,943 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

35943

Allowed/Partly Allowed on merits/Granted	13179
Disposed off/Decided on merits	13017
Allowed/Partly Allowed on merits	3119
Dismiss other than merit(DD/Non Prosec./Abated)	2304
Dismissed on merits/Rejected	2263
Dismissed on merits	672
DISMISSED AS INFRUCTUOUS	669
DISMISSED AS WITHDRAWN	564

RAMENDRA SINGH v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2026-05-13)
THE UNITED INDIA INSURANCE CO. LTD. v. VINTEE RAM AND OTHERS — Allahabad High Court (2026-05-11)
THE ORIENTAL INSURANCE CO. LTD. v. SMT. VILKESH @ SANIA BEGUM AND OTHERS — Allahabad High Court (2026-05-11)
NATIONAL INSURANCE COMPANY LTD. v. MUKESH KUMAR AND ANOTHER — Allahabad High Court (2026-05-11)
NATIONAL INSURANCE COMPANY v. SMT. SHIVANI GUPTA AND OTHERS — Allahabad High Court (2026-05-11)
THE ORIENTAL INSURANCE CO. LTD. v. SMT. AMNA @ MUNNI AND OTHERS — Allahabad High Court (2026-05-11)
RAJBALI BHAGAURI KOHAR AND 2 OTHERS v. ASHOK KUMAR AND 2 OTHERS — Allahabad High Court (2026-05-11)
JAI RAM DAS v. DIGVIJAY SINGH AND 3 OTHERS — Allahabad High Court (2026-05-11)
UNITED INDIA INSURANCE CO. LTD. v. SANJAY KUMAR AND ANOTHER — Allahabad High Court (2026-05-11)
MOHD. ANWAR v. SATANJAY BHARADWAJ AND ANOTHER — Allahabad High Court (2026-05-11)