PANKAJ BHANDARI,VINOD KUMAR BHARWANI

37 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• BHAWANA SHARMA D/O UMESH CHAND SHARMA, v. BHANU PRATAP PATEL S/O SHRI R.N. PATEL, — Rajasthan High Court (2025-01-20)
• SMT. KUSUM LATA SHARMA WIFE OF SHRI DEVENDRA KUMAR TYAGI v. SHRI PAWAN KUMAR GOYAL, — Rajasthan High Court (2025-01-10)
• DARSHAN GOTHWAL S/O SHRI NAREDRA GOTHWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-03)
• SMT. TRIVENI W/O RAJARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-03)
• MOHAN SINGH @ MONU S/O SHRI RAMESHWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-03)
• ANIL @ LEELA SON OF CHHAJURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-02)
• RAM GOPAL KUMAWAT S/O SHRI BODURAM v. ASHWANI KUMAR, M.D. AND C.E.O. UCO BANK, — Rajasthan High Court (2024-12-02)
• PAPPU @ ASHARAM SON OF CHARANSINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-02)
• BHANWAR LAL @ BHURA SON OF LATE SHRI PANNA LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-02)
• SIYARAM SON OF LATE SHRI MANGAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-11-29)