PANKAJ BHANDARI,SHUBHA MEHTA

718 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• PREETI DEVI W/O MUKESH SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-21)
• SHRI SATYANARAYAN GUPTA S/O SHRI RADHEYSHYAM GUPTA v. UNION OF INDIA — Rajasthan High Court (2025-01-21)
• RAMESH CHANDRA SHARMA v. SHRI DINESH SETHI, — Rajasthan High Court (2025-01-20)
• SATISH MEENA SON OF SHRI JAGDISH PRASAD MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-20)
• KAILASH THAKAN S/O SH. AMER CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-20)
• MOHAMMED GAUS SON OF SHRI RAFIQ MOHAMMED v. N.I.A. — Rajasthan High Court (2025-01-20)
• SHRIRAM S/O MURARI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-17)
• RAMESH SAINI S/O SHRI NARAYAN SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-17)
• GAUTAM SINGH @ UTTAM SINGH SON OF SHRI PRABHU SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-17)
• LEKHRAJ GURJAR S/O RAMSINGH GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-17)