LexPANKAJ BHANDARI,SAMEER JAIN
732 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 732 |
Disposal nature
| DISMISSED | 335 |
| DISPOSED OF | 175 |
| WITHDRAWN | 97 |
| ALLOWED | 83 |
| PEREMPTORY | 30 |
| TRANSFERRED | 10 |
| PARTLY ALLOWED | 1 |
| COMPROMISED | 1 |
Recent judgments
- SATISH @ SATYA NARAYAN SON OF DEVPAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-10-19)
- PUSHPENDER SINGH S/O SHIV SINGH ALIAS SHYO SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-10-19)
- HEMRAJ S/O SHRI RAMCHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-10-19)
- SUBHASH CHAND SHARMA S/O SHRI MADAN LAL SHARMA v. UNION OF INDIA — Rajasthan High Court (2024-10-19)
- HIMANSHU DHANWANI SON OF SHRI LOKESH DHANWANI v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-06)
- SMT RAMOLI WIFE FO PYARE LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-06)
- VINOD KUMAR S/O SHRI BHORARAM v. JITENDRA SONI, — Rajasthan High Court (2024-04-26)
- JANNAT @ CHANDNI @ LOKESH D/O SH. PANCHU v. STATE OF RAJASTHAN — Rajasthan High Court (2024-04-26)
- SHIV KUMAR @ SHIV SHANKAR SON OF SHANTI DEV v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-14)
- SHYAMVEER SINGH S/O MEGH SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-14)