PANKAJ BHANDARI,PRAVEER BHATNAGAR

371 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• THE ORIENTAL INSURANCE COMPANY LIMITED, v. MAHARAJA SAWAI MAN SINGH II MUSEUM TRUST, — Rajasthan High Court (2025-01-07)
• RAJASTHAN STATE CO-OPERATIVE OIL SEED GROWERS FEDERATION LIMITED. (TILAM SANGH) v. M/S PENWALT LIMITED — Rajasthan High Court (2025-01-07)
• THE ORIENTAL INSURANCE COMPANY LIMITED v. MAHARAJA SAWAI MAN SINGH II MUSEUM TRUST — Rajasthan High Court (2025-01-07)
• STATE OF RAJASTHAN v. RAJU @ RAJ @ INDRAJEET — Rajasthan High Court (2024-11-22)
• DEENDAYAL SHARMA S/O SHRI LAXMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-22)
• DESHRAJ @ CHHOTA FOUJI S/O SHRI JAYRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-22)
• RAMOTAR SINGH v. STATE OF RAJ ASTHAN THROUGH PP — Rajasthan High Court (2024-11-22)
• USMAN S/O AFTAB v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-11-22)
• DHARMI S/O SHRI JAGAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-22)
• BANWARI S/O GANESH v. THE DISTRICT COLLECTOR — Rajasthan High Court (2024-11-22)