PANKAJ BHANDARI,CHANDRA KUMAR SONGARA

156 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• SUKHRAM MEENA S/O SHRI SHYAM LAL MEENA v. RAJASTHAN STATE ROAD TRANSPORT CORPORATION — Rajasthan High Court (2023-07-28)
• VIDHYARAM S/O RAMPRASAD v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-28)
• KRIPAL SINGH SON OF SHRI SARDAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-28)
• THE RAJASTHAN PUBLIC SERVICE COMMISSION v. LOKESH KUMAR GURJAR S/O SUBHASH CHAND GURJAR — Rajasthan High Court (2023-07-28)
• PRAVEEN SINGH S/O SHRI UMMED SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-28)
• POORAN SINGH SON OF SHRI SHEONARAYAN v. RAJASTHAN STATE ROAD TRANSPORT CORPORATION — Rajasthan High Court (2023-07-28)
• RAMAVTAR@PAPPU S/O BHARAT LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-28)
• RAJESH KASANA SON OF SHRI BIRBAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-04-28)
• SUNIL VERMA S/O SHRI PREM PRAKASH VERMA v. UNION OF INDIA — Rajasthan High Court (2023-01-06)
• SANGITA MORYA WIFE OF SHRI YADRAM MORYA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-06)