PANKAJ BHANDARI,BIRENDRA KUMAR

137 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• VISHAL SAXENA SON OF SHRI SURESH SAXENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-07-19)
• RANPAL @ RITU S/O MAHAVEER SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-19)
• NARENDRA SINGH @ BHIMA S/O SHRI GULAB SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-23)
• LALI DEVI W/O RAJURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-05-31)
• SATISH SHARMA @ SEETO S/O CHHAGAN LAL B/C BRAHMIN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2023-01-27)
• NASIR KHAN S/O LATE MOHAMMED SABIR KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-19)
• MUKESH KUMAR @ DHAKAD S/O SHRI MAN SINGH @ MANIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-16)
• SMT. PREM DEVI W/O LATE SHRI PRAKASH v. CHAMANVEER SINGH @ CHINTU S/O SAHAB SINGH — Rajasthan High Court (2023-01-16)
• PALLU @ PARVEJ S/O SHRI MUKHTYAR v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-16)
• SHAHJAD @ SAJID S/O SALIM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-16)