PANKAJ BHANDARI,BHUWAN GOYAL

1,512 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• ANKIT S/O LAKSHMINARAYAN @ LALA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-14)
• SURJARAM S/O BHURARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-04-25)
• MUNIYAD ALI KHAN @ MUNIYAD KHAN SON OF SHRI YASIN KHAN v. NATIONAL INVESTIGATION AGENCY (N.I.A) — Rajasthan High Court (2024-12-03)
• RAJJAK @ SAANP S/O SHRI SHAMSHER KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-29)
• MONU ALIAS SHYAM SINGH S/O SHER SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-29)
• GIRDHARI SON OF SHRI KUNDAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-29)
• UNIVERSITY OF RAJASTHAN v. SAJID ALI S/O SHRI GAFFAR KHAN — Rajasthan High Court (2024-11-29)
• MUNIYAD ALI KHAN @ MUNIYAD KHAN SON OF SHRI YASIN KHAN v. NATIONAL INVESTIGATION AGENCY (N.I.A) — Rajasthan High Court (2024-11-29)
• SATISH S/O SHRI LAXMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-29)
• JITENDRA SINGH @ JEETU S/O NARAYAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-29)