PANKAJ BHANDARI
22,150 recorded High Court judgment(s) · 2015–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 22150 |
Disposal nature
| ALLOWED | 12558 |
| DISMISSED | 5562 |
| DISPOSED OF | 3100 |
| WITHDRAWN | 644 |
| PARTLY ALLOWED | 124 |
| TRANSFERRED | 53 |
| PREMPTORY | 46 |
| PEREMPTORY | 41 |
Recent judgments
- GURMEET SINGH S/O KULWANT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- AZEEZ S/O HUSAIN DEEP v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- BHARAT SINGH S/O NIRBHAY SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- OMPRAKASH S/O CHOTHURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- SUDHIR GOYAL S/O MOTILAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- SAURABH @ RAJKUMAR S/O SHRI RAMVEER SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- DURG SINGH S/O KARAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- SABIR KHAN S/O RAMJANI v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- KUMRESH S/O INDERPAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
- FARUKH S/O ARJUN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-12-20)
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